Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Sikkim - Subsection Section 7(3) in Sikkim Shops and Commercial Establishments Act, 1983 (3)The Chief Inspector may also revoke a licence on the application of the holder thereof.
