Himachal Pradesh High Court
Pooja Kumari vs . State Of Hp & Others on 7 March, 2022
Bench: Sabina, Satyen Vaidya
Pooja Kumari Vs. State of HP & others .
CWP No.127 of 2022 07.03.2022 Present: Mr. Arun Kumar, Advocate on behalf of Ms. Vidushi Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 and 2/State. Mr. Kulwant Chauhan, Advocate, for respondent No.3.
to file reply.
r to Learned counsel for the respondents seek time List again on 12th April, 2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge March 07, 2022 (VH/PS) ::: Downloaded on - 07/03/2022 20:18:07 :::CIS