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Himachal Pradesh High Court

Pooja Kumari vs . State Of Hp & Others on 7 March, 2022

Bench: Sabina, Satyen Vaidya

Pooja Kumari Vs. State of HP & others .

CWP No.127 of 2022 07.03.2022 Present: Mr. Arun Kumar, Advocate on behalf of Ms. Vidushi Sharma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 and 2/State. Mr. Kulwant Chauhan, Advocate, for respondent No.3.

to file reply.

r to Learned counsel for the respondents seek time List again on 12th April, 2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge March 07, 2022 (VH/PS) ::: Downloaded on - 07/03/2022 20:18:07 :::CIS