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Union of India - Section

Section 66 in Paradip Port Rules, 1966

66. Making up of Slings-Cranes not to be used under vessel's coamings

- Slings of import goods shall be made up directly under the open hatch-way of any vessel unloading in the port and under no circumstances the Port's cranes shall be employed for the purpose of breaking out or removing goods from under the coamings.