Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 115 in The Board's Excise Rules, 1965 115. Fees on pass for Ganja or Bhang. - A fee of rupees four shall be charged for each pass for the import, export or transport of Ganja or Bhang under bond.
