Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33J(2)] [Section 33J] [Entire Act] State of Jharkhand - Subsection Section 33J(2)(ix) in Jharkhand Agricultural Produce Markets Act, 2000 (ix)to grant subventions to market committees for the purposes of this Act on such terms and conditions as Board may determine;