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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(5) in M.P. Minor Mineral Rules, 1996

(5)[ Mineral concession to Minerals specified at Sr. No. 1, 2 and 3 of Schedule 1 may be granted as per the provisions of Granite Conservation And Development Rules, 1999 and Marble Conservation and Development Rules, 2002.] [Inserted by Notification No 19-01-2003-XII-2, dated 01-09-2005.]