Jharkhand High Court
Prem Chand Rai vs Damodar Valley Corporation And Others on 26 November, 2019
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 251 of 2018
With
I.A. No.10123 of 2019
Prem Chand Rai ... ... ... ... Appellant
Versus
Damodar Valley Corporation and others ... ... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Appellant: M/s. Manoj Tandon, Ranesh Anand, Advocates For the Respondents: M/s. R.N. Sahay (Sr. Advocate), Tapash Kabiraj, Advocate
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06/Dated: 26.11.2019 Issue notice to the respondents in the limitation as well as admission matter.
Mr. Tapash Kabiraj, Advocate waives notice on behalf of all the three respondents.
As prayed, put up on 7th January, 2020.
(Dr. Ravi Ranjan, CJ) Manoj/s.m.- (Sujit Narayan Prasad, J)