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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(2)The signaling and train control systems shall permit different modes of train operation depending upon its design, namely:-
(a)automatic mode;
(b)cooled manual mode;
(c)run on sight mode;
(d)restricted manual mode; and
(e)cut-out mode.