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Calcutta High Court (Appellete Side)

Sushabhan Chowdhury vs Jadavpur University & Ors on 3 May, 2013

                                         1

3.5.2013.
as/mb
Sl.24                            M.A.T.232 of 2013
                                       With
                                 C.A.N.1622 of 2013


                               Sushabhan Chowdhury
                                      Vs.
                              Jadavpur University & Ors.



            Shri Ashok Kumar Banerjee,
            Shri Soumya Dutta,
            Shri Pinaki Brata Ghosh.

                                                            ...For the Appellant.




        Let a copy of the supplementary affidavit be furnished to the

respondents.

List after ensuing Summer Vacation.

(Joymalya Bagchi,J) (Arun Mishra, Chief Justice)