Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in Karnataka Transparency in Public Procurements Rules, 2000

1. Short title and commencement.

(a)These rules may be called be called the Karnataka Transparency in Public Procurements Rules, 2000,
(b)They shall come into force on the date of Publication in the Gazette