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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(5) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(5)In case the application of registration is rejected, the appeal may be filed to the State Government within thirty days from the date of rejection of the application of registration.