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[Cites 0, Cited by 0] [Section 625] [Entire Act]

Bengal Presidency - Subsection

Section 625(c) in Police Regulations, Bengal , 1943

(c)An officer of the department placed under the Superintendent under regulation 622, shall submit a copy of his personal diary to the Superintendent of the district or the Circle Inspector, according to his rank. A copy shall be sent to the Criminal Investigation Department through the Superintendent for information only.