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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in The Rajasthan Khadi and Village Industries Board Act, 1955

(1)The Board may constitute an Executive Committee consisting of not more than five members including [the Chairman and] [Inserted by Rajasthan 18 of 1970.] the Vice-Chairman of the Board, to exercise such powers and discharge such duties as the Board may determine by regulations or as may be prescribed.