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State of Madhya Bharat - Section

Section 51 in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

51. Application of Indian Registration Act.

- Except as herein provided, the provisions of the Indian Registration Act, 1908, shall mutatis mutandis apply to the registration of awards, and the words and expressions used in this Act but not defined in this Act shall have the meanings assigned to them in the Indian Registration Act, 1908.