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State of Odisha - Section

Section 9 in The Orissa Khadi and Village Industries Board Regulations, 1960

9. [ Authorities. [Substituted vide Notification No. 17027/20.9.1976.]

- Appointment to the different classes of posts under the Board specified in Column 1 of Schedule thereto appended shall be made by the authorities specified in Column 2 thereof. The authorities specified in Columns 3 and 5 of the Schedule shall be the disciplinary authority and this appellate authority respectively in regard to penalties specified in Regulation 29 and referred to in Column 4 of the said Schedule.]