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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5)(h) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(h)A trader or his agent shall cause to be prepared a list of persons using or operating weighbridge or platform machine owned by him and shall display such list prominently and conspicuously at the site of use or operation of such weighbridge or platform machine.]