Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(2)(d) in The Punjab Fruit Nurserues Act, 1961 (d)the registers, books of accounts and records to be maintained by licensees and the manner in which and the period for which they shall be maintained;