Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(2)(a) in The Police Act, 1983

(a)to regulate the procedure to be followed by Magistrates and police officers in the discharge of any imposed upon them by or under this Act;