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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Meil-Vngs on 28 November, 2022

Author: Navin Chawla

Bench: Navin Chawla

               $~30
               *    IN THE HIGH COURT OF DELHI AT NEW DELHI
               +    O.M.P. (COMM) 134/2018, I.A. 13794/2022
                    ONGC LTD.                                   .... Petitioner
                                   Through: Mr.Chetan Sharma, Sr. Adv., with
                                               Mr.Abhishek     Puri,      Mr.R.V.
                                               Prabhat,     Mr.Amit         Gupta,
                                               Mr.Saurabh Tripathi, Mr.Rishav
                                               Dubey, Mr.Sahaj Garg and
                                               Ms.Surbhi Gupta, Advs.
                                   versus

                        CONSORTIUM OF MEIL-VNGS                ..... Respondent
                                     Through: Ms. Kiran Suri, Sr. Adv., with
                                              Mr.Purvesh Buttan, Ms. Aishwarya
                                              Kumar and Ms.Vidushi Garg,
                                              Advs.
                        CORAM:
                        HON'BLE MR. JUSTICE NAVIN CHAWLA
                                          ORDER

% 28.11.2022 List for hearing on 12th December, 2022 at 2:30 p.m. NAVIN CHAWLA, J NOVEMBER 28, 2022/s Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:30.11.2022 18:30:24