Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 28 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018, I.A. 13794/2022
ONGC LTD. .... Petitioner
Through: Mr.Chetan Sharma, Sr. Adv., with
Mr.Abhishek Puri, Mr.R.V.
Prabhat, Mr.Amit Gupta,
Mr.Saurabh Tripathi, Mr.Rishav
Dubey, Mr.Sahaj Garg and
Ms.Surbhi Gupta, Advs.
versus
CONSORTIUM OF MEIL-VNGS ..... Respondent
Through: Ms. Kiran Suri, Sr. Adv., with
Mr.Purvesh Buttan, Ms. Aishwarya
Kumar and Ms.Vidushi Garg,
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 28.11.2022 List for hearing on 12th December, 2022 at 2:30 p.m. NAVIN CHAWLA, J NOVEMBER 28, 2022/s Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:30.11.2022 18:30:24