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State of Uttar Pradesh - Section

Section 16 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

16.

The District Inspector of Schools after receiving the consolidated Monthly cheques for claims and the Monthly Claims Register's copy shall file the Register's copy for this office record and after tallying the same with individual claim forms, shall issue cheques to the claimants/ beneficiaries.