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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Gujarat - Subsection

Section 99(1)(ii) in Gujarat Public Trusts Act, 2011

(ii)on frivolous or flimsy grounds to defeat the power of the State Government under section 98, it may make an application to the tribunal for review of the order passed by the tribunal.