Punjab-Haryana High Court
Jagtar Singh Gill vs Sate Of Punjab And Others on 15 September, 2021
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(224) CRWP-10754-2020
Date of Decision : September 15, 2021
Jagtar Singh Gill .. Petitioner
Versus
State of Punjab and others .. Respondents
(Through Video Conferencing)
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Deepak Gupta, Advocate, for the petitioner.
Mr. Sandeep Singh Deol, Deputy Advocate General, Punjab.
HARSIMRAN SINGH SETHI J. (ORAL)
Learned counsel for the petitioner submits that keeping in view the reply filed by the State, he be allowed to withdraw the present petition, at this stage.
Ordered accordingly.
September 15, 2021 (HARSIMRAN SINGH SETHI) harsha JUDGE
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