Section 14(2)(b) in The Navy (Disposal Of Private Property) Regulations, 1961

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Union of India - Subsection

Section 14(2)(b) in The Navy (Disposal Of Private Property) Regulations, 1961

(b)if they are not disposed of according to the directions as in (a) above, they may be sent to the widow, or if the deceased has not left widow surviving him, to the next-of-kin of the deceased in the following order of relationship :

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Union of India - Subsection

Section 14(2)(b) in The Navy (Disposal Of Private Property) Regulations, 1961