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[Cites 0, Cited by 0] [Section 2(74)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(74)(vi) in New Town Kolkata Planning Area (Building) Rules, 2014

(vi)"IT/ITES Business Buildings" that is to say, any building used principally for transaction of Information Technology/ Information Technology Enabled Services Business;