Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Commissioner Of Income Tax-Ix,Chennai vs M/S Spencer And Co. Ltd. on 4 November, 2019

Bench: Chief Justice, Surya Kant

     ITEM NO.2                               COURT NO.1               SECTION XII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                            I.A. No.157988/2019 in Civil Appeal No.5674/2014


     COMMISSIONER OF INCOME TAX-IX,CHENNAI                              Appellant(s)

                                                     VERSUS

     M/S SPENCER AND CO. LTD.                                           Respondent(s)

     (With appln.(s) for early hearing)


     Date : 04-11-2019 These matters were called on for hearing today.


     CORAM :
                                 HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE SURYA KANT


     For Appellant(s)                 Mr. K.M. Natraj, ASG
                                      Ms. Rashmi Malhotra, Adv.
                                      Mr. Balaji Srinivasan, Adv.
                                      Mrs. Anil Katiyar, AOR

     For Respondent(s)                Ms. Kavita Jha, AOR
                                      Mr. Vaibhav Kulkarni, Adv.
                                      Mr. Udit Naresh, Adv.


                               UPON hearing the counsel the Court made the following
                                                O R D E R

This is an application for early hearing.

Having heard learned counsel for the applicant, we are inclined to allow the prayer for early hearing and it is directed that the appeal be listed before the appropriate Bench in the month of January, 2020.

The interlocutory application stands disposed of.

                            (Chetan Kumar)                            (Anand Prakash)
                             A.R.-cum-P.S.                              Court Master