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State of Assam - Section

Section 70 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

70.

If the officer in charge of a revenue station has not sufficient reason to refuse to grant a transit pass in exchange for a certificate of origin or to endorse such certificate under the proviso to Rule 57, but is not satisfied that the certificate is true, he should grant the transit pass or endorse the certificate of origin and then institute enquiries.