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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(ii) in Assam Excise Rules, 1945

(ii)All bottles, jars, drums or casks containing denatured spirit shall be legibly branded or labelled in red bearing picture of skull and cross bones with a warning "Poison-Not to be taken internally" written in English and in the vernacular of the district. The design and style of the label shall be as follows :