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State of Madhya Pradesh - Section

Section 9 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975

9.

Auction proceedings shall be conducted by the Chairman or the Authority Engineer or the Secretary authorised by the Chairman. The Authority may instead of holding the auction itself employ a professional auctioneers to hold the auction.