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UT Ladakh - Section

Section 18 in The University of Ladakh Act, 2018

18. Authorities.

- The following shall be the authorities of the Cluster University :-
(i)the University Council ;
(ii)the Syndicate ;
(iii)the Academic Council ;
(iv)the Faculties ;
(v)the Boards of Studies ;
(vi)the Boards of Research Studies ;
(vii)the Board of Inspection ; and
(viii)such other authorities as may be declared by the Statutes to be the authorities of the Cluster University.