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State of Uttar Pradesh - Section

Section 32 in The Uttar Pradesh State Sports University Act, 2021

32. Appeal against withdrawal of affiliation. -

Any college aggrieved by the resolution withdrawing wholly or partly or modifying the rights conferred by affiliation passed under section 31. may make an appeal to the State Government within sixty days from the date of communication of the resolution and the decision of the State Government on such appeal shall be final.