Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act] State of Madhya Pradesh - Subsection Section 28(3)(a) in M.P. Rights of Persons with Disabilities Rules, 2017 (a)issue a permanent certificate of disability in cases where there are no chances of variation of disability over time in the degree of disability, or