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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(i) in Sri Sathya Sai University for Human Excellence Act, 2018

(i)to support, promote and undertake advancement of and innovation in University education leading up to and including Degree, Post Graduate, Doctoral, Post Doctoral courses in Arts, Literature, Languages, Humanities, Commerce, Education, Philosophy, Science, Engineering and Technology, Management, Law, Music, Life, Yoga and Health Sciences, Physical and Allied Science Courses to make provisions for research, advancement and dissemination of knowledge, including consultancy in these fields;