Section 43(1)(a) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

(a)to commence or carry on the business to :-

(i)a manufacturer of or dealer in any animal article; or

(ii)a taxidermist; or

(iii)a dealer in trophy or uncured trophy; or

(iv)a dealer in captive animals; or

(v)a dealer in meat; or

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