Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(a) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(a)the procedure for transaction of business of the authorities of the University and the composition of bodies not specified in this Act;