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Allahabad High Court

Asha Khetan vs State Of U.P. Through Its Secretary And ... on 14 July, 2010

Bench: Pradeep Kant, Ritu Raj Awasthi

Court No. - 1

Case :- MISC. BENCH No. - 3273 of 2003

Petitioner :- Asha Khetan
Respondent :- State Of U.P. Through Its Secretary And Others
Petitioner Counsel :- Vishnu Srivastava
Respondent Counsel :- C.S.C.,A.K.Bajpai,Amrendra Kumar Bajpai

Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

None appears for the petitioner.

Learned counsel for the respondents Sri A.K. Bajpai says that this petition has been filed without any basis and as a matter of fact the Nagar Palika Parishad has not raised any construction over the land in question against the instructions issued.

The petition is dismissed for want of prosecution. Order Date :- 14.7.2010 vks