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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(13) in Gujarat Minor Mineral Concession Rules, 2017

(13)Proper Maintenance of Trenches, Working Faces etc. - During the tenure of the quarry lease, the lessee shall take adequate steps to ensure that:
(a)the height and width of trenches in open quarries are properly maintained to facilitate easy removal of the mineral and waste;
(b)the working faces are always kept clean;
(c)the minerals won are stacked in suitable dimensions and each stack is numbered; and
(d)proper sanitation of the lease area is maintained.