Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134] [Entire Act] State of West Bengal - Subsection Section 134(d) in The West Bengal Motor Vehicles Rules, 1989 (d)the Embassy of any country provided such country allows exemptions in that country to the vehicles belonging to the Government of India.