Himachal Pradesh High Court
Smt. Sulita vs . State Of H.P. & Anr. on 19 October, 2022
Bench: Sabina, Sushil Kukreja
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Smt. Sulita vs. State of H.P. & Anr.
CWP No.6750 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 21.12.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:14 :::CIS