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Himachal Pradesh High Court

Smt. Sulita vs . State Of H.P. & Anr. on 19 October, 2022

Bench: Sabina, Sushil Kukreja

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Smt. Sulita vs. State of H.P. & Anr.

CWP No.6750 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.

List again on 21.12.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:14 :::CIS