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[Cites 0, Cited by 0] [Section 6(7C)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7C)(iv) in The Service Tax Rules, 1994

(iv)"organizing state" shall have the meaning assigned to it in clause (f) of the rule 2 of the Lottery (Regulation) Rules, 2010 notified by the Government of India in the Ministry of Hone Affairs published in the Gazette of India, Part-II, Section 3, Sub-section (i) vide number G.S.R. 278(E) dated 1st April, 2010.