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[Cites 0, Cited by 0] [Section 71B(8)] [Section 71B] [Entire Act]

State of Maharashtra - Subsection

Section 71B(8)(b) in Maharashtra Factories Rules, 1963

(b)The manager of every factory shall keep and maintain, sufficient number of spare charges for each type of extinguisher provided in the factory with a minimum of 12 spare charges always in stock and readily available.