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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(d) in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981

(d)that the proposal falls within any improvement scheme of C.M.C., C.I.T., C.M.D.A., and similar other organisations;