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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Madhya Pradesh - Subsection

Section 165(1)(vii) in The M.P. Irrigation Rules, 1974

(vii)causes or knowingly or wilfully permits animals to graze or be tethered upon the bank or border of any canal after such grazing or tethering has been prohibited by a canal officer; or