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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1) in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982

(1)Photocopies of whole or part of an order sheet may be supplied on payment of the prescribed fees to the appellant/ respondent or their authorised representative.