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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(3) in Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Act, 1985

(3)While granting permission for construction of buildings, the Government shall give due consideration to the cultural and traditional values of the people of Sikkim.