Jammu & Kashmir High Court - Srinagar Bench
M/S Promark Techno Solutitions vs Baseer Ahmad Khan & Anr on 15 November, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 19
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 257/2018
M/S Promark Techno Solutitions. ...Petitioner/applicant(s)
Through: None.
V/s
Baseer Ahmad Khan & Anr. ...Respondent(s)
Through: None.
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE (ORDER) 15.11.2021 Petitioner remained un represented on 28.08.2019, , 15.10.2019. Same is the position today. It appears that petitioner has lost interest in prosecuting the matter. Dismissed for non-prosecution.
Interim direction, if any, in force as on date shall also stand vacated.
(VINOD CHATTERJI KOUL) JUDGE Srinagar 15th Nov, 2021.
"Ab. Rashid"