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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(d) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002

(d)'Maternity Home' means any premises where women are usually received and accommodated for the purposes of confinement and ante-natal and post-natal care in connection with child birth or anything connected therewith;