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Bombay High Court

Vilas Shivaji Tonde vs The State Of Maharashtra And Another on 14 October, 2021

Bench: V.K. Jadhav, Shrikant D. Kulkarni

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      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

               903 CRIMINAL APPLICATION NO. 329 OF 2020
               WITH APPLN/2250/2021 IN APPLN/329/2020

           PANDHARI S/O. BAPURAO KAMBALE AND OTHERS
                                VERSUS
               THE STATE OF MAHARASHTRA AND ANR
                                   .....
             Advocate for Applicants : Mr. Biradar Manoj G.
               APP for Respondent-State : Mr. S J Salgare
                                   .....

              904 CRIMINAL APPLICATION NO. 1519 OF 2021
                        IN APPLN/1560/2016

                          VILAS SHIVAJI TONDE
                                  VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
                Advocate for Applicant : Thorat Nanabhau R
               APP for Respondent-State : Mr. S P Deshmukh
                                     ...

              905 CRIMINAL APPLICATION NO. 1556 OF 2021

                    RADHESHYAM MANGILAL PATIDAR
                                 VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                     .....
                 Advocate for Applicant : Shinde Ganesh P.
               APP for Respondent-State : Mr.G O Wattamwar
                                      ...

              906 CRIMINAL APPLICATION NO. 1705 OF 2021

              DR. SHRIHARI LIMBAJI LAHANE AND OTHERS
                                 VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
              Advocate for Applicants : Mr. Chatterji Joydeep
                APP for Respondent-State : Mr.R V Dasalkar
                                     ...


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              907 CRIMINAL APPLICATION NO. 1811 OF 2021

                   NINAD RAJEDNRA DEV AND OTHERS
                                  VERSUS
               THE STATE OF MAHARASHTRA AND OTHERS
                                     .....
               Advocate for Applicants : Mr. Kanawade Ajay T.
               APP for Respondent-State : Mr. S P Deshmukh
                                     .....

              908 CRIMINAL APPLICATION NO. 1828 OF 2021

              MAHESH CHATRABHUJ DODKE AND OTHERS
                                  VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
              Advocate for Applicants : Mr. Shinde Bhagwat A.
                 APP for Respondent-State : Mr. R D Sanap
                                    .....

              909 CRIMINAL APPLICATION NO. 1849 OF 2021

               SANDEEP UMAKANT MANDADE AND OTHERS
                                  VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                     .....
             Advocate for Applicants : Mr. Shinde Dhananjay M.
                  APP for Respondent-State : Mr.K S Patil
                                     .....

              910 CRIMINAL APPLICATION NO. 1862 OF 2021

                 KRUSHNA VISHWANATH KATE AND ANR
                                  VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
               Advocate for Applicants : Mr. Vikhe Pratap B.
               APP for Respondent-State : Mr. R V Dasalkar
                                    .....

              911 CRIMINAL APPLICATION NO. 1942 OF 2021

                     VASANT KERBA SHINDE AND OTHER
                                VERSUS

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              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
              Advocate for Applicants : Mr. Dhage Vaibhav B.
                APP for Respondent-State : Mr. R D Sanap
                                    .....

              912 CRIMINAL APPLICATION NO. 2025 OF 2021

                MAYUR VENKATRAO HASBE AND OTHERS
                                 VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
              Advocate for Applicants : Mr. Bhagwat Nilesh N
               APP for Respondent-State : Mr.G O Wattamwar
                                    .....

              913 CRIMINAL APPLICATION NO. 2065 OF 2021

             MANOHAR BABURAO SURYWANSHI AND OTHERS
                                  VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                    .....
              Advocate for Applicants : Mr. Mundhe Shrimant
                 APP for Respondent-State : Mr. K S Patil
                                    .....

              914 CRIMINAL WRIT PETITION NO. 565 OF 2020

                 DR. SIDDHARTHA S/O. LAHU GHAGARE
                                 VERSUS
                THE STATE OF MAHARASHTRA AND ORS
                                    .....
                  Advocate for Petitioner : Asha D Rakh
               APP for Respondent-State : Mr. S P Deshmukh
                                    .....

             915 CRIMINAL WRIT PETITION NO. 566 OF 2020

                DR. KISAN S/O. BHAGWANRAO NAIKWADE
                                  VERSUS
                     THE STATE OF MAHARASHTRA
                                     .....
                   Advocate for Petitioner : Asha D Rakh
               APP for Respondent-State : Mr. S P Deshmukh
               Mr. Bondar U.B. For Respondent Nos. 2 And 3

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                                        .....

              916 CRIMINAL WRIT PETITION NO. 354 OF 2021

                          JAGDISH DILIP AKLADE
                                    VERSUS
                     MADHAV VEDU NANDRE AND ANR
                                       .....
                  Advocate for Petitioner : Kulkarni Mukul S.
                  APP for Respondent-State : Mr. S J Salgare
                                       .....

              918 CRIMINAL WRIT PETITION NO. 793 OF 2021

               SHILPA W/O. MANISH SEDAMKAR AND ANR
                                  VERSUS
              THE STATE OF MAHARASHTRA AND ANOTHER
                                     .....
                Advocate for Petitioners : Panale Sachin S.
                APP for Respondent-State : Mr. R D Sanap
                                      ...

              919 CRIMINAL WRIT PETITION NO. 932 OF 2021

              SUDHAKAR BHASKAR BALLAL AND OTHERS
                                  VERSUS
             THE STATE OF MAHARASHTRA AND ANOTHER
                                     .....
             Advocate for Petitioners : Mr. Pahilwan Gautam J
                 APP for Respondent-State : Mr. K S Patil
                                     .....

             920 CRIMINAL WRIT PETITION NO. 969 OF 2021

                       SACHIN TRIMBAK JADHAV
                                  VERSUS
             THE STATE OF MAHARASHTRA AND ANOTHER
                                     .....
             Advocate for Petitioner : Mr. Venjane Tukaram M.
                APP for Respondent-State : Mr. S J Salgare
                                     .....

                   922 CRIMINAL APPEAL NO. 480 OF 2021

                               SHRIKANT SANJAY CHAVAN

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                              VERSUS
          THE STATE OF MAHARASHTRA AND ANOTHER
                                 .....
         Advocate for Appellant : Mr. Tungar Hrishikesh V.
             APP for Respondent-State : Mr. K S Patil
                                 .....
       CORAM : V.K. JADHAV & SHRIKANT D. KULKARNI, JJ.

Dated : October 14, 2021 .....

PER COURT :-

1. Await service.
2. Stand over to 2.12.2021.
3. Interim relief, if any, to continue, till the next date of hearing.

( SHRIKANT D. KULKARNI, J. ) ( V.K. JADHAV, J. ) ...

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