Bombay High Court
Vilas Shivaji Tonde vs The State Of Maharashtra And Another on 14 October, 2021
Bench: V.K. Jadhav, Shrikant D. Kulkarni
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
903 CRIMINAL APPLICATION NO. 329 OF 2020
WITH APPLN/2250/2021 IN APPLN/329/2020
PANDHARI S/O. BAPURAO KAMBALE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANR
.....
Advocate for Applicants : Mr. Biradar Manoj G.
APP for Respondent-State : Mr. S J Salgare
.....
904 CRIMINAL APPLICATION NO. 1519 OF 2021
IN APPLN/1560/2016
VILAS SHIVAJI TONDE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Thorat Nanabhau R
APP for Respondent-State : Mr. S P Deshmukh
...
905 CRIMINAL APPLICATION NO. 1556 OF 2021
RADHESHYAM MANGILAL PATIDAR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Shinde Ganesh P.
APP for Respondent-State : Mr.G O Wattamwar
...
906 CRIMINAL APPLICATION NO. 1705 OF 2021
DR. SHRIHARI LIMBAJI LAHANE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Chatterji Joydeep
APP for Respondent-State : Mr.R V Dasalkar
...
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907 CRIMINAL APPLICATION NO. 1811 OF 2021
NINAD RAJEDNRA DEV AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
.....
Advocate for Applicants : Mr. Kanawade Ajay T.
APP for Respondent-State : Mr. S P Deshmukh
.....
908 CRIMINAL APPLICATION NO. 1828 OF 2021
MAHESH CHATRABHUJ DODKE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Shinde Bhagwat A.
APP for Respondent-State : Mr. R D Sanap
.....
909 CRIMINAL APPLICATION NO. 1849 OF 2021
SANDEEP UMAKANT MANDADE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Shinde Dhananjay M.
APP for Respondent-State : Mr.K S Patil
.....
910 CRIMINAL APPLICATION NO. 1862 OF 2021
KRUSHNA VISHWANATH KATE AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Vikhe Pratap B.
APP for Respondent-State : Mr. R V Dasalkar
.....
911 CRIMINAL APPLICATION NO. 1942 OF 2021
VASANT KERBA SHINDE AND OTHER
VERSUS
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THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Dhage Vaibhav B.
APP for Respondent-State : Mr. R D Sanap
.....
912 CRIMINAL APPLICATION NO. 2025 OF 2021
MAYUR VENKATRAO HASBE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Bhagwat Nilesh N
APP for Respondent-State : Mr.G O Wattamwar
.....
913 CRIMINAL APPLICATION NO. 2065 OF 2021
MANOHAR BABURAO SURYWANSHI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Mundhe Shrimant
APP for Respondent-State : Mr. K S Patil
.....
914 CRIMINAL WRIT PETITION NO. 565 OF 2020
DR. SIDDHARTHA S/O. LAHU GHAGARE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
.....
Advocate for Petitioner : Asha D Rakh
APP for Respondent-State : Mr. S P Deshmukh
.....
915 CRIMINAL WRIT PETITION NO. 566 OF 2020
DR. KISAN S/O. BHAGWANRAO NAIKWADE
VERSUS
THE STATE OF MAHARASHTRA
.....
Advocate for Petitioner : Asha D Rakh
APP for Respondent-State : Mr. S P Deshmukh
Mr. Bondar U.B. For Respondent Nos. 2 And 3
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916 CRIMINAL WRIT PETITION NO. 354 OF 2021
JAGDISH DILIP AKLADE
VERSUS
MADHAV VEDU NANDRE AND ANR
.....
Advocate for Petitioner : Kulkarni Mukul S.
APP for Respondent-State : Mr. S J Salgare
.....
918 CRIMINAL WRIT PETITION NO. 793 OF 2021
SHILPA W/O. MANISH SEDAMKAR AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Petitioners : Panale Sachin S.
APP for Respondent-State : Mr. R D Sanap
...
919 CRIMINAL WRIT PETITION NO. 932 OF 2021
SUDHAKAR BHASKAR BALLAL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Petitioners : Mr. Pahilwan Gautam J
APP for Respondent-State : Mr. K S Patil
.....
920 CRIMINAL WRIT PETITION NO. 969 OF 2021
SACHIN TRIMBAK JADHAV
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Petitioner : Mr. Venjane Tukaram M.
APP for Respondent-State : Mr. S J Salgare
.....
922 CRIMINAL APPEAL NO. 480 OF 2021
SHRIKANT SANJAY CHAVAN
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VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Appellant : Mr. Tungar Hrishikesh V.
APP for Respondent-State : Mr. K S Patil
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CORAM : V.K. JADHAV & SHRIKANT D. KULKARNI, JJ.
Dated : October 14, 2021 .....
PER COURT :-
1. Await service.
2. Stand over to 2.12.2021.
3. Interim relief, if any, to continue, till the next date of hearing.
( SHRIKANT D. KULKARNI, J. ) ( V.K. JADHAV, J. ) ...
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