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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(b) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(b)require the operator to take specific actions within the period specified, after taking into consideration the submissions made by the operator as specified in Schedule III.