Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 67 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986 67. Special pay at a rate determined by the appointing authority may be allowed to an employee holding charge of an independent post.
