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State of Uttar Pradesh - Section

Section 44 in The U.P. Narcotic Drugs Rules, 1986

44. Disposal of stock on expiry or surrender of licence.

- Any person holding a licence in Form No. NDPS-1 granted under these rules or a licence in Form L-1 or L-2 granted under the Medicinal and Toilet Preparations (Excise Duties) Rules, 1956, shall with the permission of the Collector, dispose of within two weeks any poppy straw left in his possession after the expiry of surrender of his licence in the manner laid down in Rule 20 (iii) (a), (b), (c), (d) and (f).